Depot Manager, Apsrtc, Medak Dist ... vs B. Suryakanth, Medak Dist
2021 Latest Caselaw 891 Tel

Citation : 2021 Latest Caselaw 891 Tel
Judgement Date : 19 March, 2021

Telangana High Court

Depot Manager, Apsrtc, Medak Dist ... vs B. Suryakanth, Medak Dist on 19 March, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.11


     THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                 AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                   WRIT APPEAL No.155 of 2015

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

Learned counsel for the appellants states that the present appeal

has been settled before the Lok Adalat on 14.09.2019 and nothing

further survives for adjudication herein.

2. The appeal is accordingly disposed of along with the pending

applications, if any.

______________________________ HIMA KOHLI, CJ

______________________________ B. VIJAYSEN REDDY, J

19.03.2021 vs

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