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The Oriental Insurance Company ... vs Apsrtc,
2021 Latest Caselaw 889 Tel

Citation : 2021 Latest Caselaw 889 Tel
Judgement Date : 19 March, 2021

Telangana High Court

The Oriental Insurance Company ... vs Apsrtc, on 19 March, 2021

Bench: B.Vijaysen Reddy

      THE HONOURABLE SRI JUSTICE B. VIJAYSEN REDDY

                      MACMA.No.3835 of 2009

JUDGMENT:

The subject matter in the appeal was referred to Lok Adalat

for settlement and accordingly, an award was passed on

20.02.2021 in terms of settlement.

In view of the above, the civil miscellaneous appeal is closed

in terms of the said award passed by the Lok Adalat.

As a sequel, miscellaneous applications, if any pending,

shall stand closed.

_______________________________ JUSTICE B. VIJAYSEN REDDY Date: 19.03.2021 LSK

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