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J Appa Rao vs The Assistant Commissioner Of ...
2021 Latest Caselaw 847 Tel

Citation : 2021 Latest Caselaw 847 Tel
Judgement Date : 18 March, 2021

Telangana High Court

J Appa Rao vs The Assistant Commissioner Of ... on 18 March, 2021

Bench: M.S.Ramachandra Rao, T.Vinod Kumar

     HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO

AND

HONOURABLE SRI JUSTICE T.VINOD KUMAR

I.T.T.A. No.319 of 2014

JUDGMENT: (Per Sri Justice M.S.Ramachandra Rao)

Learned counsel for the appellant seeks to withdraw the appeal.

2. Permission is accorded.

3. Accordingly, the I.T.T.A. is dismissed as withdrawn.

4. Pending miscellaneous petitions, if any, shall also stand

dismissed. No costs.

___________________________ M.S.RAMACHANDRA RAO, J

___________________ T.VINOD KUMAR, J March 18, 2021

KTL

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