M/S Orient Cement Limited vs M/S Unicon Engineers
2021 Latest Caselaw 841 Tel

Citation : 2021 Latest Caselaw 841 Tel
Judgement Date : 17 March, 2021

Telangana High Court

M/S Orient Cement Limited vs M/S Unicon Engineers on 17 March, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.49

     THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                        AND
     THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY

                        W.A.No.321 OF 2020

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)

      Learned counsel for the appellant seeks leave to withdraw the

present appeal. The same is dismissed as withdrawn along with the

pending applications if any.



                                                  _________________
                                                   HIMA KOHLI, CJ



                                           ______________________
                                           B. VIJAYSEN REDDY, J
17.03.2021

Lrkm/pln

Download the LatestLaws.com Mobile App