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Bajaj Allianz General Insurance ... vs Maddikunta Saritha
2021 Latest Caselaw 695 Tel

Citation : 2021 Latest Caselaw 695 Tel
Judgement Date : 4 March, 2021

Telangana High Court

Bajaj Allianz General Insurance ... vs Maddikunta Saritha on 4 March, 2021

Bench: Challa Kodanda Ram

       THE HON' BLE SRI JUSTICE CHALLA KODANDA RAM

                       C.M.A.No. 20 of 2019

JUDGMENT:

Smt. A. Malathi, learned counsel for the appellant has

requested through e-mail dated 24.02.2021 to take this matter up

'for withdrawal', hence, it is listed today.

The learned counsel is permitted to withdraw the Appeal,

accordingly, the same is dismissed. No costs.

Miscellaneous petitions, if any pending, shall stand closed.

____________________________ CHALLA KODANDA RAM, J 04th March 2021

ksld 2 wp_27777_2017 & wp_22258_2020 CKR, J

THE HON' BLE SRI JUSTICE CHALLA KODANDA RAM

WRIT PETITION No.27777 of 2017 And WRIT PETITION No.22258 of 2020

26th February, 2021

ksld

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