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Mohd. Abbas Miya Another vs P.T.Indira 7 Others
2021 Latest Caselaw 654 Tel

Citation : 2021 Latest Caselaw 654 Tel
Judgement Date : 2 March, 2021

Telangana High Court

Mohd. Abbas Miya Another vs P.T.Indira 7 Others on 2 March, 2021

Bench: Challa Kodanda Ram

     THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

                           A.S. No. 557 OF 2017

JUDGMENT:

Learned Counsel for the appellants filed a letter dated

01.03.2021 seeking permission of this Court to withdraw the Appeal.

Permission is accorded and the Appeal is dismissed as

withdrawn.

Consequently, miscellaneous applications, if any shall stand

closed. No costs.

________________________ CHALLA KODANDA RAM, J

Dt:02.03.2021

Note: Issue cc tomorrow.

kdl

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