Citation : 2021 Latest Caselaw 635 Tel
Judgement Date : 1 March, 2021
Item No.34
THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
AND
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
W.A.No.369 OF 2019
JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)
1.
Learned counsel for the appellants states that the present appeal
has been rendered infructuous.
2. The present appeal is accordingly disposed of along with the
pending applications, if any.
_________________ HIMA KOHLI, CJ
______________________ B. VIJAYSEN REDDY, J 01.03.2021 Lrkm
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