The Mandal Revenue Officer vs Nagannagari Prathap Reddy
2021 Latest Caselaw 634 Tel

Citation : 2021 Latest Caselaw 634 Tel
Judgement Date : 1 March, 2021

Telangana High Court

The Mandal Revenue Officer vs Nagannagari Prathap Reddy on 1 March, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.50

       THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                          AND
       THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY

                          I.A.No.1 of 2020
                               in/and
                         W.A.No.53 OF 2020

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)

1.

Learned Special Government Pleader seeks leave to withdraw

the present appeal by reserving the right of the appellants to approach

the learned Single Judge for appropriate relief.

2. Leave, as prayed for, is granted. The present appeal and the I.A

are disposed of as not pressed.

_________________ HIMA KOHLI, CJ

______________________ B. VIJAYSEN REDDY, J 01.03.2021 Lrkm

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