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Nithyanand Patil, Sangareddy ... vs Padmavathi Bai, Bidar, Karnataka ...
2021 Latest Caselaw 1010 Tel

Citation : 2021 Latest Caselaw 1010 Tel
Judgement Date : 30 March, 2021

Telangana High Court
Nithyanand Patil, Sangareddy ... vs Padmavathi Bai, Bidar, Karnataka ... on 30 March, 2021
Bench: Challa Kodanda Ram
  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

        CIVIL REVISION PETITION No. 4488 of 2017

ORDER:

This Civil Revision Petition is filed questioning the order

dated 10.03.2017 dismissing I.A.No.542 of 2016 in O.S.No.68 of

2015 on the file of Junior Civil Judge, Zaheerabad.

It is to be noted that as per the status report of Junior Civil

Judge, Zaheerabad, the said suit itself came to be dismissed as

not pressed by the Court below vide judgment dated 06.07.2020.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 30th MARCH, 2021.

kdl

 
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