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Erramshetti Shankar Lingam vs Erramsheti Srisailam
2021 Latest Caselaw 1008 Tel

Citation : 2021 Latest Caselaw 1008 Tel
Judgement Date : 30 March, 2021

Telangana High Court

Erramshetti Shankar Lingam vs Erramsheti Srisailam on 30 March, 2021

Bench: Challa Kodanda Ram

      THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

                    SECOND APPEAL No. 634 OF 2009

JUDGMENT:

Learned counsel for the appellant filed a letter dated

23.03.2021, seeking permission of this Court to withdraw the

Appeal, as, the dispute between the parties is settled out of the

Court.

Permission is accorded and the Appeal is dismissed as

withdrawn.

Consequently, miscellaneous applications, if any shall stand

closed. No costs.

________________________ CHALLA KODANDA RAM, J

Dt:30.03.2021

kdl

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