M. Apparao vs T. Venkateswarlu
2021 Latest Caselaw 1001 Tel

Citation : 2021 Latest Caselaw 1001 Tel
Judgement Date : 26 March, 2021

Telangana High Court

M. Apparao vs T. Venkateswarlu on 26 March, 2021

Bench: Hima Kohli, A.Abhishek Reddy

Item No.11
      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                   AND
      THE HON'BLE SRI JUSTICE A. ABHISHEK REDDY


                          W.A.No.602 of 2018

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

Learned counsel for the appellant states that the present appeal

has been rendered infructuous.

2. The present appeal is disposed of as infructuous along with the

pending applications, if any.

______________________________ HIMA KOHLI, CJ

______________________________ A. ABHISHEK REDDY, J

26.03.2021 LUR

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