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Sagar Power Ltd, Hyderabad vs Transmission Corporation Of A.P. ...
2021 Latest Caselaw 2186 Tel

Citation : 2021 Latest Caselaw 2186 Tel
Judgement Date : 22 July, 2021

Telangana High Court
Sagar Power Ltd, Hyderabad vs Transmission Corporation Of A.P. ... on 22 July, 2021
Bench: A.Abhishek Reddy
       THE HON'BLE SRI JUSTICE A.ABHISHEK REDDY

                   WRIT PETITION No.3018 of 2005
ORDER:

In view of the judgment dated 29.11.2019 passed by a Three-

Judge Bench of the Hon'ble Supreme Court in Civil Appeal No.4569

of 2003 and batch, the cause in the writ petition does not survive for

adjudication.

Hence, the Writ Petition is dismissed as infructuous.

The miscellaneous petitions pending, if any, shall stand

closed. There shall be no order as to costs.

________________________ A.ABHISHEK REDDY, J Date: 22.07.2021 va

 
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