Telangana High Court
Icici Lombard General Insurance ... vs Dathu, on 7 January, 2021
Bench: B.Vijaysen Reddy
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
MACMA.No.28 of 2013
JUDGMENT:
The subject matter in the appeal was referred to Lok Adalat for
settlement and accordingly, an award was passed on 07.11.2020 in
terms of settlement.
In view of the above, the civil miscellaneous appeal is closed in
terms of the said award passed by the Lok Adalat. As a sequel,
the miscellaneous applications, if any, shall stand closed.
__________________ B. VIJAYSEN REDDY, J January 7, 2021 DSK
