D. Venkatesh, vs K. Kondal Rao And Another
2021 Latest Caselaw 186 Tel

       HONOURABLE SRI JUSTICE P. KESHAVA RAO

                     I.A.No.1 of 2021
                         IN/AND
           CRIMINAL REVISION CASE No.64 of 2020

COMMON ORDER:

      I.A.No.1 of 2021 is filed by the first respondent/complainant

praying this Court to record compromise entered between the

petitioner and respondent No.1/accused and allowed the criminal

revision case.

This Court on 07.01.2021 directed the parties to appear before

the Registrar (Judicial) on 19.01.2021 for their identification and the

Registrar (Judicial) thereafter shall submit a report to that effect by

27.01.2021. In compliance with the above said order, the parties

along with their respective counsel appeared before the Registrar

(Judicial), who, in turn, has identified them with reference to their

aadhar cards and filed a report to that effect. The learned counsel also

signed on the aadhar cards of their respective clients.

Having examined the report of the Registrar (Judicial) of this

Court and the averments made in the affidavit filed in support of

I.A.No.1 of 2021 and the joint memo filed by both parties, I.A.No.1 of

2021 is allowed.

In view of the orders passed in I.A.No.1 of 2021, the sentence

and imprisonment imposed in Crl.A.No.181 of 2015 dated 06.01.2020

on the file of the IV Additional Metropolitan Sessions Judge, at

L.B.Nagar, Ranga Reddy District, confirming the judgment in

C.C.No.118 of 2014 dated 06.02.2015 on the file of IV Special

Magistrate, Kukatpally at Miyapur, are hereby set aside. The

petitioner is directed to pay 10% of the cheque amount to the High

Court Legal Services Committee, Hyderabad, within a period of six

weeks from today and produce the receipt before the Registrar

(Judicial). Failure to comply with the above said order, the order

passed in this criminal revision case automatically stands vacated.

Accordingly, the criminal revision case is disposed of.

Miscellaneous petitions, if any, shall stand closed.

___________________ P. KESHAVA RAO, J Date: 28.01.2021.

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