Ms. Apsara Bhavana Sa vs Income Tax Officer
2021 Latest Caselaw 185 Tel

Citation : 2021 Latest Caselaw 185 Tel
Judgement Date : 28 January, 2021

Telangana High Court

Ms. Apsara Bhavana Sa vs Income Tax Officer on 28 January, 2021

Bench: M.S.Ramachandra Rao, T.Vinod Kumar

 THE HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO

                                   AND

         THE HONOURABLE SRI JUSTICE T. VINOD KUMAR

                          I.T.T.A.No.515 of 2013

JUDGMENT : (Per Hon'ble Sri Justice M.S. Ramachandra Rao)


         Heard learned counsel for appellant and Sri K.Raji Reddy,

learned Special Counsel for Income Tax appearing for respondent.

Learned counsel for appellant seeks to withdraw this appeal.

Recording the same, this Appeal is dismissed as withdrawn. No

costs.

As a sequel, miscellaneous petitions pending, if any, shall stand

closed.

__________________________________ JUSTICE M.S.RAMACHANDRA RAO

________________________ JUSTICE T.VINOD KUMAR Date: 28.01.2021 Vsv

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