Saturday, 11, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

P.L. Srinivasa Rao Another vs K.Sathi Reddy
2021 Latest Caselaw 167 Tel

Citation : 2021 Latest Caselaw 167 Tel
Judgement Date : 25 January, 2021

Telangana High Court
P.L. Srinivasa Rao Another vs K.Sathi Reddy on 25 January, 2021
Bench: Challa Kodanda Ram
  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

         CIVIL REVISION PETITION No. 4099 of 2015

ORDER:

Learned counsel for petitioners as well as learned counsel

for respondent submits that the suit, being O.S.No.99 of 2015,

itself came to be dismissed, by the Court below vide judgment

dated 14.10.2019, as such, nothing survives for adjudication in

this Civil Revision Petition.

Recording the aforesaid submission, this Civil Revision

Petition is closed.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 25th JANUARY, 2021.

kvni

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Media

 
 
Latestlaws Newsletter