Citation : 2021 Latest Caselaw 584 Tel
Judgement Date : 24 February, 2021
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
CIVIL MISCELLANEOUS APPEAL No. 969 OF 2015
JUDGMENT:
Learned Counsel for the appellant submits that the dispute
between the parties has been settled before the Lok Adalat on
07.11.2020.
Recording the above submission, the Civil Miscellaneous
Appeal is closed.
Consequently, miscellaneous applications, if any shall stand
closed.
________________________ CHALLA KODANDA RAM, J
Dt:24.02.2021
kdl
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