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National Insurance Company ... vs Razia Sultana Anr
2021 Latest Caselaw 583 Tel

Citation : 2021 Latest Caselaw 583 Tel
Judgement Date : 24 February, 2021

Telangana High Court

National Insurance Company ... vs Razia Sultana Anr on 24 February, 2021

Bench: Challa Kodanda Ram

      THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

         CIVIL MISCELLANEOUS APPEAL No. 463 OF 2013

JUDGMENT:

Learned Counsel for the appellant seeks permission of this

Court to withdraw the Civil Miscellaneous Appeal.

Permission is accorded and the Civil Miscellaneous Appeal is

dismissed as withdrawn.

Consequently, miscellaneous applications, if any shall stand

closed. No costs.

________________________ CHALLA KODANDA RAM, J

Dt:24.02.2021

kdl

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