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Gulab Chand vs Bal Ram
2021 Latest Caselaw 4688 Tel

Citation : 2021 Latest Caselaw 4688 Tel
Judgement Date : 30 December, 2021

Telangana High Court

Gulab Chand vs Bal Ram on 30 December, 2021

Bench: M.Laxman

       THE HONOURABLE SRI JUSTICE M. LAXMAN

                      C.C.C.A.No.177 of 2001

JUDGMENT:

Learned counsel for the appellant filed a letter, dated

25.12.2021, not pressing the appeal, since the matter is settled out of

Court. Therefore, he seeks permission of this Court to withdraw the

present appeal.

2. Permission is accorded.

3. Accordingly, this appeal is dismissed as withdrawn.

Miscellaneous petitions, if any, pending, shall stand closed.

_______________ M. LAXMAN, J Date: 30.12.2021 mar

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