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Ambati Hareesh, Nizamabad vs B. Devendar Goud, Karimnagar Ano
2021 Latest Caselaw 4685 Tel

Citation : 2021 Latest Caselaw 4685 Tel
Judgement Date : 30 December, 2021

Telangana High Court
Ambati Hareesh, Nizamabad vs B. Devendar Goud, Karimnagar Ano on 30 December, 2021
Bench: M.Laxman
THE HONOURABLE SRI JUSTICE M. LAXMAN

CIVIL MISCELLANEOUS APPEAL No.540 of 2011

JUDGMENT:

In view of the award passed in Lok Adalat, this CMA is disposed of in terms of the award, dated 11.09.2021. No order as to

costs.

Miscellaneous petitions, if any, pending, shall stand closed.

~M. LAXMAN, J Date: 30.12.2021

mar

 
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