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Viswamithra Creations 2 Others vs M/S. Ushakiron Movies Ltd.,
2021 Latest Caselaw 4658 Tel

Citation : 2021 Latest Caselaw 4658 Tel
Judgement Date : 29 December, 2021

Telangana High Court

Viswamithra Creations 2 Others vs M/S. Ushakiron Movies Ltd., on 29 December, 2021

Bench: M.Laxman

          THE HONOURABLE SRI JUSTICE M. LAXMAN

                     CCCA.No.100 OF 2012

JUDGMENT:

Learned counsel for the appellants submits that the

matter is settled out of Court and seeks permissions of this

Court to withdraw the present Appeal.

Permission is granted.

Accordingly, this Appeal is dismissed as withdrawn. No

costs.

Miscellaneous petitions, if any, pending, shall stand

closed.

_______________ M. LAXMAN, J 29.12.2021 Note:

Issue CC by 03.01.2022 B/o) dv

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