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J E Rao, Nizamabad Dist vs M Rama Krishna, Karimnagar Dist ...
2021 Latest Caselaw 4592 Tel

Citation : 2021 Latest Caselaw 4592 Tel
Judgement Date : 24 December, 2021

Telangana High Court

J E Rao, Nizamabad Dist vs M Rama Krishna, Karimnagar Dist ... on 24 December, 2021

Bench: Chillakur Sumalatha

        HONOURABLE Dr. JUSTICE CHILLAKUR SUMALATHA

                      MACMA No.581 of 2016

JUDGMENT:

As there was no representation on appellant's side when the

matter was listed on 15.12.2021, the matter was again listed to

24.12.2021 under the caption for 'dismissal'. Even today there is

no representation on behalf of the appellant. Hence, the appeal is

dismissed for non prosecution.

Pending Miscellaneous Petitions, if any, shall stand closed.

There shall be no order as to costs.

_____________________________________ Dr. JUSTICE CHILLAKUR SUMALATHA 24.12.2021 kvrm

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