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Ahmed Mohinuddin And 2 Ors vs A.Veera Raghavaiah And Anr
2021 Latest Caselaw 4524 Tel

Citation : 2021 Latest Caselaw 4524 Tel
Judgement Date : 21 December, 2021

Telangana High Court

Ahmed Mohinuddin And 2 Ors vs A.Veera Raghavaiah And Anr on 21 December, 2021

Bench: G Sri Devi

               THE HON'BLE JUSTICE G. SRI DEVI

                    M.A.C.M.A. No 1220 of 2007

JUDGMENT:

Though the appeal pertains to 2007, there is no representation

on behalf of the appellant.

Hence, the appeal is dismissed for non-prosecution. No costs.

Miscellaneous petitions, if any pending, shall stand closed.

_____________________ JUSTICE G. SRI DEVI

21.12.2021 tsr

THE HON'BLE JUSTICE G. SRI DEVI

M.A.C.M.A. No. 1220 of 2007

DATE: 21-12-2021

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