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Nashetty Pushpa Poosal Gangu Bai vs Mohd. Gore Miyan Anr.
2021 Latest Caselaw 4448 Tel

Citation : 2021 Latest Caselaw 4448 Tel
Judgement Date : 17 December, 2021

Telangana High Court
Nashetty Pushpa Poosal Gangu Bai vs Mohd. Gore Miyan Anr. on 17 December, 2021
Bench: G Sri Devi
                 THE HON'BLE JUSTICE G. SRI DEVI

                      M.A.C.M.A. No. 1682 of 2007

JUDGMENT:

As there was no representation on behalf of the appellant on

the earlier occasion, the matter was directed to be listed today under

the caption 'for dismissal'. Even today, there is no representation on

behalf of the appellant.

Hence, the M.A.C.M.A. is dismissed for non-prosecution. No

costs.

Miscellaneous petitions, if any pending, shall stand closed.

_____________________ JUSTICE G. SRI DEVI

17.12.2021 tsr

THE HON'BLE JUSTICE G. SRI DEVI

M.A.C.M.A. No. 1682 of 2007

DATE: 17-12-2021

 
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