M/S Muses vs M/S Spt Network
2021 Latest Caselaw 4423 Tel

Citation : 2021 Latest Caselaw 4423 Tel
Judgement Date : 16 December, 2021

Telangana High Court

M/S Muses vs M/S Spt Network on 16 December, 2021

Bench: Satish Chandra Sharma, N.Tukaramji

     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                  AND
             THE HON'BLE SRI JUSTICE N. TUKARAMJI


      I.A.No.2 of 2021 in/and WRIT APPEAL No.312 of 2021
                               and
        I.A.No.2 of 2021 in/and WRIT APPEAL 314 of 2021


COMMON JUDGMENT:     (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


        When the matters were taken up on 09.11.2021,

there was no appearance on behalf of the appellant.

Today also there is no appearance for the appellant in the

matters.

        The Interlocutory Applications and the Writ Appeals

are dismissed for want of prosecution.




                                        ___________________________
                                           SATISH CHANDRA SHARMA, CJ




                                        ___________________________
                                                    N. TUKARAMJI, J
16.12.2021

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