Mahabubnagar District Cricket ... vs State Of Telangana,
2021 Latest Caselaw 4368 Tel

Citation : 2021 Latest Caselaw 4368 Tel
Judgement Date : 15 December, 2021

Telangana High Court

Mahabubnagar District Cricket ... vs State Of Telangana, on 15 December, 2021

Bench: Satish Chandra Sharma, N.Tukaramji

     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                     AND
             THE HON'BLE SRI JUSTICE N. TUKARAMJI


                   WRIT APPEAL No.221 of 2016


JUDGMENT:     (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




        When the matter is taken up today, there is no

appearance on behalf of the appellant.

        The writ appeal is therefore, dismissed for want of

prosecution. The miscellaneous applications pending, if

any, shall stand closed.             There shall be no order as to

costs.


                                          ___________________________
                                             SATISH CHANDRA SHARMA, CJ




                                          ___________________________
                                                     N. TUKARAMJI, J
15.12.2021

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