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Mudunuri Krishnam Raju And 2 ... vs C. Ram Reddy And 3 Others
2021 Latest Caselaw 4356 Tel

Citation : 2021 Latest Caselaw 4356 Tel
Judgement Date : 15 December, 2021

Telangana High Court

Mudunuri Krishnam Raju And 2 ... vs C. Ram Reddy And 3 Others on 15 December, 2021

Bench: G Sri Devi

              THE HON'BLE JUSTICE G. SRI DEVI

                    M.A.C.M.A. No 822 of 2007

JUDGMENT:

Though the appeal pertains to 2007, there is no representation

on behalf of the appellant. Even on the earlier occasions, there was

no representation on behalf of the appellant.

Hence, the appeal is dismissed for non-prosecution. No costs.

Miscellaneous petitions, if any pending, shall stand closed.

_____________________ JUSTICE G. SRI DEVI

15.12.2021 tsr

THE HON'BLE JUSTICE G. SRI DEVI

M.A.C.M.A. No. 822 of 2007

DATE: 15-12-2021

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