Smt. Kumaram Subhamani, vs State Of Telangana Represented ...
2021 Latest Caselaw 4355 Tel

Citation : 2021 Latest Caselaw 4355 Tel
Judgement Date : 15 December, 2021

Telangana High Court

Smt. Kumaram Subhamani, vs State Of Telangana Represented ... on 15 December, 2021

Bench: Satish Chandra Sharma, N.Tukaramji

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                        AND
             THE HON'BLE SRI JUSTICE N. TUKARAMJI


                    WRIT APPEAL No.127 of 2015

JUDGMENT:     (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




      None for the appellant.


      The writ appeal is dismissed for want of prosecution.


      Miscellaneous petitions, if any, shall stand closed.

There shall be no order as to costs.



                                          __________________________________
                                           SATISH CHANDRA SHARMA, CJ



                                                ______________________________
                                                       N. TUKARAMJI, J
15.12.2021

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