Ameena Begum vs The Municipal Corporation Of ...
2021 Latest Caselaw 4312 Tel

Citation : 2021 Latest Caselaw 4312 Tel
Judgement Date : 13 December, 2021

Telangana High Court

Ameena Begum vs The Municipal Corporation Of ... on 13 December, 2021

Bench: Satish Chandra Sharma, N.Tukaramji

     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                     AND
             THE HON'BLE SRI JUSTICE N. TUKARAMJI


                  WRIT APPEAL NO.886 OF 2006
JUDGMENT:     (Per the Hon'ble the Chief Justice Satish Chandra Sharma)



        The present appeal is of the year 2006. When the

matter is taken up today, there is no appearance on

behalf of the appellant.

        The writ appeal is accordingly dismissed for want of

prosecution.

        Miscellaneous applications pending, if any, shall

stand closed. There shall be no order as to costs.


                                          ___________________________
                                             SATISH CHANDRA SHARMA, CJ




                                          ___________________________
                                                     N. TUKARAMJI, J
13.12.2021

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