R.Prabhu Kummari Prabhu vs Mohammed Jahangeer Shah
2021 Latest Caselaw 4286 Tel

           THE HON'BLE SRI JUSTICE P. NAVEEN RAO
                            AND
           THE HON'BLE SMT JUSTICE P. SREE SUDHA

       CIVIL MISCELLANEOUS APPEAL No.506 OF 2021

                        Date:13.12.2021

Between:


R. Prabhu @ Kummari Prabhu,
Aged about 37 years, S/o. Mallaiah,
R/o.H.No.5-117/2, Narsingi Village,
Gandipet Mandal, Ranga Reddy District     .. Appellant


            And


Mohammed Jahangeer Shah,
Aged about 49 years, S/o. Sarwar
Shah, R/o.H.No.8-2-716/3,
Khaja Nagar, Banjara Hills,
Hyderabad                                 .. Respondent

The Court made the following:

THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. SREE SUDHA

CIVIL MISCELLANEOUS APPEAL No.506 OF 2021

JUDGMENT: (Per Hon'ble Sri Justice P.Naveen Rao)

Sri N. Ramachandra Reddy, learned counsel for the

appellant, seeks permission of the Court to withdraw the Civil

Miscellaneous Appeal.

Permission is accorded and the Civil Miscellaneous Appeal is

dismissed as withdrawn. Miscellaneous Petitions, if any, pending

in this appeal shall stand closed.

___________________ P. NAVEEN RAO, J

____________________ P. SREE SUDHA, J Date:13.12.2021 KH

THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. SREE SUDHA

CIVIL MISCELLANEOUS APPEAL No.506 OF 2021

Date:13.12.2021

KH