Champalal Jaindied Per Lrs A 2 To 9 vs Muralidhar Kasat
2021 Latest Caselaw 4141 Tel

Citation : 2021 Latest Caselaw 4141 Tel
Judgement Date : 3 December, 2021

Telangana High Court

Champalal Jaindied Per Lrs A 2 To 9 vs Muralidhar Kasat on 3 December, 2021

Bench: M.Laxman

            THE HON'BLE SRI JUSTICE M. LAXMAN

               C.C.C.A.Nos.24 and 23 of 2007



COMMON JUDGMENT :

     Learned counsel for the appellants submits that these

appeals are settled outside the Court and hence the

appellants do not want to pursue the appeals. To that effect, a

Memo dated 24.11.2021 is also filed in the Registry.

     Recording said submission, these appeals are dismissed

as withdrawn. No order as to costs.

     Miscellaneous petitions pending, if any, shall stand

closed.

                                      ________________________
                                      JUSTICE M. LAXMAN

03.12.2021

Msr ML, J

THE HON'BLE SRI JUSTICE M. LAXMAN

C.C.C.A.Nos.24 and 23 of 2007

03.12.2021 (Msr)

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