Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Ahmed Zaheeruddinn, vs Ahmed Moinuddin,
2021 Latest Caselaw 4103 Tel

Citation : 2021 Latest Caselaw 4103 Tel
Judgement Date : 2 December, 2021

Telangana High Court

Ahmed Zaheeruddinn, vs Ahmed Moinuddin, on 2 December, 2021

Bench: A.Venkateshwara Reddy

     HON'BLE SRI JUSTICE A. VENKATESHWARA REDDY

                       S.A.No.776 of 2016

JUDGMENT:

Heard learned counsel for the appellants and learned counsel

for the respondents.

2. Learned counsel for the appellants seeks permission to

withdraw the second appeal in view of the compromise outside the

Court and accordingly, he made an endorsement to that effect.

3. Hence, while recording the submissions on both sides, the

Second Appeal is dismissed as withdrawn. No order as to costs.

4. Pending miscellaneous applications, if any, shall stand

dismissed.

____________________________ A.VENKATESHWARA REDDY, J 2nd December, 2021

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition