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Smt. Gorla Shantamma Another vs Abbu Siddaiah 3 Others
2021 Latest Caselaw 4102 Tel

Citation : 2021 Latest Caselaw 4102 Tel
Judgement Date : 2 December, 2021

Telangana High Court

Smt. Gorla Shantamma Another vs Abbu Siddaiah 3 Others on 2 December, 2021

Bench: A.Venkateshwara Reddy

     HON'BLE SRI JUSTICE A. VENKATESHWARA REDDY

                       C.M.A.No.368 of 2016

JUDGMENT:

Learned counsel for the appellants called absent. No

representation.

2. This civil miscellaneous appeal is filed against the order in

I.A.No.568 of 2015 in O.S.No.98 of 2015 on the file of Senior Civil

Judge, Jangaon, dated 24.02.2016.

3. Though the matter is listed today under the caption "for

dismissal", the appellants are not showing any interest in

prosecuting the matter.

4. Accordingly, the Civil Miscellaneous Appeal is dismissed for

default for non-prosecution. No order as to costs.

5. Pending miscellaneous applications, if any, shall stand

dismissed.

____________________________ A.VENKATESHWARA REDDY, J 2nd December, 2021

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