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Balasankula Anitha Laya vs Rachakonda Srinvas Srinivas Rao
2021 Latest Caselaw 2455 Tel

Citation : 2021 Latest Caselaw 2455 Tel
Judgement Date : 23 August, 2021

Telangana High Court
Balasankula Anitha Laya vs Rachakonda Srinvas Srinivas Rao on 23 August, 2021
Bench: M.S.Ramachandra Rao, T.Vinod Kumar
     HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO

AND HONOURABLE SRI JUSTICE T.VINOD KUMAR

CMA.No.249 OF 2020

JUDGMENT: (Per Sri Justice M.S.Ramachandra Rao)

Counsel for the appellant states that the appellant

wishes to withdraw the appeal and seeks permission of

the Court to withdraw this appeal.

2. Granting permission as sought for, this CMA is

dismissed as withdrawn. No order as to costs.

3. Consequently, miscellaneous petitions pending, if

any, shall stand closed.

______________________________ M.S.RAMACHANDRA RAO, J

______________________ T.VINOD KUMAR, J 23rd August, 2021.

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