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Reliance General Insurance ... vs Poloju Nagaraju
2021 Latest Caselaw 2425 Tel

Citation : 2021 Latest Caselaw 2425 Tel
Judgement Date : 18 August, 2021

Telangana High Court
Reliance General Insurance ... vs Poloju Nagaraju on 18 August, 2021
Bench: A.Abhishek Reddy
    THE HONOURABLE SRI JUSTICE A.ABHISHEK REDDY

                  M.A.C.M.A. No. 2983 of 2017

JUDGMENT:

The subject matter has been referred to Lok Adalat wherein

the matter has been settled and accordingly, an Award has been

passed on 10.04.2021.

In view of the same, this appeal is disposed of in terms of the

Award dated 10.04.2021.

Miscellaneous petitions pending in this appeal, if any, shall

stand closed. No order as to costs.

__________________________ A.ABHISHEK REDDY, J 18.08.2021 sur

 
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