Bajaj Allianz General Insurance vs P Narasimha
2021 Latest Caselaw 2421 Tel

Citation : 2021 Latest Caselaw 2421 Tel
Judgement Date : 18 August, 2021

Telangana High Court

Bajaj Allianz General Insurance vs P Narasimha on 18 August, 2021

Bench: A.Abhishek Reddy

    THE HONOURABLE SRI JUSTICE A.ABHISHEK REDDY

             M.A.C.M.A. Nos. 2791 and 3095 of 2018


COMMON JUDGMENT:

      These appeals were referred to Lok Adalat wherein the

matter has been settled and accordingly, an Award has been

passed on 10.04.2021.


      In view of the same, both the appeals are disposed of in

terms of the Award dated 10.04.2021.


      Miscellaneous petitions pending in these appeals, if any,

shall stand closed. No order as to costs.




                                            __________________________
                                              A.ABHISHEK REDDY, J
18.08.2021

sur

Download the LatestLaws.com Mobile App