Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

K. Benhur vs Helen
2021 Latest Caselaw 2389 Tel

Citation : 2021 Latest Caselaw 2389 Tel
Judgement Date : 16 August, 2021

Telangana High Court

K. Benhur vs Helen on 16 August, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.11

     THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                        AND
     THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY

                         FCA.No.212 OF 2008

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)

1.

The appeal was listed on 27.07.2021, when none had appeared

on behalf of the appellant. As a result, it was directed to be listed

today for dismissal. Same is the position today. None is present on

behalf of the appellant. It appears that the appellant is not interested

in prosecuting the present appeal.

2. The present appeal is accordingly dismissed in default and for

non-prosecution along with the pending applications, if any.

_________________ HIMA KOHLI, CJ

______________________ B. VIJAYSEN REDDY, J 16.08.2021 ES

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

K. Benhur vs Helen
2021 Latest Caselaw 2389 Tel

LatestLaws Partner Event : Media

K. Benhur vs Helen2021 Latest Caselaw 2389 Tel

LatestLaws Partner Event : Media

K. Benhur vs Helen
2021 Latest Caselaw 2389 Tel