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Smt. Gutha Baby vs Sri. Thotakura Parvathalu,
2021 Latest Caselaw 2354 Tel

Citation : 2021 Latest Caselaw 2354 Tel
Judgement Date : 12 August, 2021

Telangana High Court
Smt. Gutha Baby vs Sri. Thotakura Parvathalu, on 12 August, 2021
Bench: A.Abhishek Reddy
       THE HON'BLE SRI JUSTICE A.ABHISHEK REDDY

A.S.No.374 of 2020

Judgment:

Sri L. Preetham Reddy, the learned counsel for the appellant,

had addressed a letter dated 10.08.2021 to the Registry seeking

withdrawal of the appeal.

In view of the letter, dated 10.08.2021, the appeal is

dismissed as withdrawn.

Pending Miscellaneous Petitions, if any, shall stand closed.

There shall be no order as to costs.

________________________ A.ABHISHEK REDDY, J Date : 12.08.2021.

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