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Aitharaju Mallaiah vs Edla Bhasker Rao
2021 Latest Caselaw 2299 Tel

Citation : 2021 Latest Caselaw 2299 Tel
Judgement Date : 6 August, 2021

Telangana High Court
Aitharaju Mallaiah vs Edla Bhasker Rao on 6 August, 2021
Bench: A.Abhishek Reddy
       THE HON'BLE SRI JUSTICE A.ABHISHEK REDDY

                  Second Appeal No.646 of 2018
JUDGMENT:

The matter is listed under the caption 'for withdrawal' in

view of the memo, dated 03.08.2021, filed by the learned Counsel

for the appellants.

Today, when the matter is taken up for hearing, learned

counsel for the appellants seeks permission of the Court to

withdraw the Second Appeal.

Permission, as sought for, is accorded.

The Second Appeal is accordingly dismissed as withdrawn.

The miscellaneous petitions pending, if any, shall stand

closed. There shall be no order as to costs.

________________________ A.ABHISHEK REDDY, J Date: 06.08.2021.

Smr

 
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