Sarfaraz Hussain vs The State Of Telangana
2021 Latest Caselaw 1375 Tel

Citation : 2021 Latest Caselaw 1375 Tel
Judgement Date : 27 April, 2021

Telangana High Court

Sarfaraz Hussain vs The State Of Telangana on 27 April, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.13

      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                 AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                  WRIT APPEAL No.397 OF 2019

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

Learned counsel for the appellant seeks leave to withdraw the

present appeal.

2. Leave, as prayed for, is granted. The present appeal is disposed

of as not pressed along with the pending applications, if any.

_________________ HIMA KOHLI, CJ

______________________ B. VIJAYSEN REDDY, J 27.04.2021 lur

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