Smt Saraswathi Attal vs Smt.Durga Bai Vyasdurga Devi Vyas
2021 Latest Caselaw 1282 Tel

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

        CIVIL REVISION PETITION No. 7552 of 2017

ORDER:

This Civil Revision Petition is filed questioning the order

dated 14.11.2017 dismissing I.A.No.620 of 2016 in O.S.No.1019

of 2016 on the file of I Senior Civil Judge, City Civil Courts,

Hyderabad.

It is to be noted that as per the status report of Senior Civil

Judge, City Civil Courts, Hyderabad, the said suit itself came to

be compromised, by the Court below vide judgment dated

04.05.2019.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J

Dt:20.04.2021.

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