Ch Yadaiah vs Chief Commissioner Of Land ...
2021 Latest Caselaw 1172 Tel

Citation : 2021 Latest Caselaw 1172 Tel
Judgement Date : 12 April, 2021

Telangana High Court

Ch Yadaiah vs Chief Commissioner Of Land ... on 12 April, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.8

      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                 AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                 WRIT APPEAL No.994 OF 2016

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

The present appeal is listed today in the category of 'for

dismissal' as none had appeared for the appellant on 09.02.2021.

2. Today, appearance is entered by Mr. S.Tulasi Das, learned

counsel, who states that the appellant had taken the brief back from

him a year ago and that he has no instructions to appear in the matter

any further.

3. The present appeal is, accordingly, dismissed in default and for

non-prosecution along with the pending applications, if any.

_________________ HIMA KOHLI, CJ

______________________ B. VIJAYSEN REDDY, J 12.04.2021 lur

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