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M/S.Mythri Polymers Pvt.Ltd., vs M/S.Sandeep Engineering,
2021 Latest Caselaw 1114 Tel

Citation : 2021 Latest Caselaw 1114 Tel
Judgement Date : 7 April, 2021

Telangana High Court
M/S.Mythri Polymers Pvt.Ltd., vs M/S.Sandeep Engineering, on 7 April, 2021
Bench: Challa Kodanda Ram
   THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

         CIVIL REVISION PETITION No. 6913 of 2017

ORDER:

This Civil Revision Petition is filed questioning the order

dated 04.09.2017 allowing I.A.No.303 of 2016 in O.S.No.441 of

2016 on the file of III Additional District Judge, Ranga Reddy at

L.B.Nagar.

It is to be noted that as per the status report of District

Judge, Ranga Reddy, the said suit itself came to be decreed by

the Court below vide judgment dated 26.04.2019.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 7th April, 2021.

kdl

 
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