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Smt. Tammarapu Renuka vs Chebrolu Bhoopal Rao
2021 Latest Caselaw 1096 Tel

Citation : 2021 Latest Caselaw 1096 Tel
Judgement Date : 6 April, 2021

Telangana High Court
Smt. Tammarapu Renuka vs Chebrolu Bhoopal Rao on 6 April, 2021
Bench: M.S.Ramachandra Rao, T.Vinod Kumar
 THE HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO

                                AND

      THE HONOURABLE SRI JUSTICE T. VINOD KUMAR

                       C.M.A. No.883 of 2018

JUDGMENT : (Per Hon'ble Sri Justice M.S. Ramachandra Rao)


      Since the suit O.S.No.61 of 2018 on the file of the Judge

Family Court-cum-VI Additional District Judge at Khammam, out of

which this appeal arose, has itself been dismissed for default on

01-07-2020

, this appeal dismissed as infructuous. No costs.

As a sequel, miscellaneous petitions pending, if any, shall stand

closed.

__________________________________ JUSTICE M.S.RAMACHANDRA RAO

__________________________ JUSTICE T.VINOD KUMAR Date: 06.04.2021 Vsv

 
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