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Shri Bikash Bhattarai vs The District Collector And Ors
2026 Latest Caselaw 19 Sikkim

Citation : 2026 Latest Caselaw 19 Sikkim
Judgement Date : 15 April, 2026

[Cites 0, Cited by 0]

Sikkim High Court

Shri Bikash Bhattarai vs The District Collector And Ors on 15 April, 2026

                                                                          COURT NO.1
                          HIGH COURT OF SIKKIM : GANGTOK
                                   Record of Proceedings

                                  WP(C) No.10 of 2026

      SHRI BIKASH BHATTARAI                                      PETITIONER (S)

                                           VERSUS

      THE DISTRICT COLLECTOR AND ORS.                            RESPONDENT (S)

      For Petitioner(s)      :     Mr. N. Rai, Sr. Advocate with Ms. Pem Lhamu
                                   Lepcha and Ms. Sohitya Kala Limboo, Advocates.
      For Respondent(s)
      R-1, R-5 & R-7         :     Mr. Thinlay Dorjee Bhutia, Government Advocate.

      R-2, R-3 & R-4         :     None.

      R-6                    :     Mr. Bhusan Nepal, Advocate.

      R-8                    :     Mr. M.N. Dhungel, Advocate.

      Date: 15/04/2026

      CORAM:
            HON'BLE MR. JUSTICE A. MUHAMED MUSTAQUE, CHIEF JUSTICE
                                       ...
                                           ORDER

As prayed for by the learned Counsel for the Petitioner, the writ petition

being WP(C) No. 10 of 2026, Shri Bikash Bhattarai Vs. The District Collector

And Ors., is dismissed as withdrawn, with liberty to proceed with a fresh writ

petition filed as WP(C) No. 16 of 2026.

Chief Justice

ami

 
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