M/S Bhadariya Rai Construction Company vs The Registrar (2026:Rj-Jd:13708)
2026 Latest Caselaw 4497 Raj

Rajasthan High Court - Jodhpur

M/S Bhadariya Rai Construction Company vs The Registrar (2026:Rj-Jd:13708) on 24 March, 2026

Author: Kuldeep Mathur

Bench: Kuldeep Mathur

                                   [2026:RJ-JD:13708]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                   S.B. Civil Writ Petition No. 22045/2025
                                   M/s Bhadariya Rai Construction Company, Through Its Proprietor
                                   Vikram Singh S/o Bhawani Singh, Age About 28 Years, Resident
                                   Of Akadiyawala Jamsar, Bikaner, Rajasthan.
                                                                                                         ----Petitioner
                                                                        Versus
                                   1.       The Registrar, Co-Operative Society, Rajasthan, 22
                                            Godam Circle, Bhawani Singh Road, Jaipur, Rajasthan.
                                   2.       The Rajasthan State Co-Operative Marketing Federation
                                            Ltd., Through Its Managing Director, 22 Godam Circle,
                                            Bhawani Singh Road, Jaipur, Rajasthan.
                                   3.       The Additional Registrar, Co-Operative Society, Jodhpur
                                            Division.
                                   4.       The Assistant Registrar, Co-Operative Society, Phalodi,
                                            Rajasthan.
                                   5.       Phalodi Co-Operative Marketing Society Ltd., Through Its
                                            General Manager, Phalodi.
                                   6.       Bap Co-Operative Marketing Society Ltd., Through Its
                                            General Manager Bap, District Phalodi.
                                   7.       S.k. Transport, Through Proprietor Jitendra Kaswa S/o
                                            Gangeram Ji, Resident Of Shop No. 1, Napasar, Bikaner,
                                            Rajasthan.
                                                                                                    ----Respondents


                                   For Petitioner(s)          :     Mr. Subodh Jangid
                                   For Respondent(s)          :     -


                                           HON'BLE MR. JUSTICE KULDEEP MATHUR

Order 24/03/2026

Learned counsel for the petitioner wants to withdraw the

present writ petition.

Accordingly, the present writ petition is dismissed as

withdrawn.

Stay petition and all pending applications, if any, stand

disposed of.

(KULDEEP MATHUR),J 100-divya/-

(Uploaded on 24/03/2026 at 03:40:00 PM)

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