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Sabbir Ali vs State Of Rajasthan (2026:Rj-Jd:13256)
2026 Latest Caselaw 4301 Raj

Citation : 2026 Latest Caselaw 4301 Raj
Judgement Date : 19 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Sabbir Ali vs State Of Rajasthan (2026:Rj-Jd:13256) on 19 March, 2026

[2026:RJ-JD:13256]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
    S.B. Criminal Miscellaneous Bail Application No. 3332/2026

Sabbir Ali S/o Liyakat Ali, Aged About 36 Years, R/o Opposite
Siyaram Gufa, Pratap Basti Ps Naya Sahar, District Bikaner, At
Present R/o House Of Mohd. Hasan Bhai, Jagdamba Colony, Ps
Pratapnagar, Jodhpur West Raj. (Presently Lodged In Central Jail
Jodhpur.)
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan, through PP
                                                                 ----Respondent


For Petitioner(s)         :     Mr. Arjun Singh Rathore
                                Mr. Abdul Khalid
For Respondent(s)         :     Mr. Sameer Pareek, PP



    HON'BLE MR. JUSTICE CHANDRA PRAKASH SHRIMALI

Order

19/03/2026

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[2026:RJ-JD:13256] (2 of 2) [CRLMB-3332/2026]

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(Uploaded on 19/03/2026 at 02:42:27 PM)

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