Muskan vs Jaswant Singh (2026:Rj-Jd:12408)
2026 Latest Caselaw 4006 Raj

Rajasthan High Court - Jodhpur

Muskan vs Jaswant Singh (2026:Rj-Jd:12408) on 16 March, 2026

                                   [2026:RJ-JD:12408]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                    S.B. Civil Writ Petition No. 5107/2026
                                   1.       Muskan D/o Shri Rajeev Singh, Aged About 16 Years,
                                            Through Her Guardian Mother Rajdeep Kaur W/o Shri
                                            Rajeev Singh, Age 40 Years R/o Dhani Fathewali, Tehsil
                                            Pilibanga, District Hanumangarh.
                                   2.       Sukhjot Kaur D/o Shri Rajeev Singh, Aged About 15
                                            Years, Through Her Guardian Mother Rajdeep Kaur W/o
                                            Shri Rajeev Singh, Age 40 Years R/o Dhani Fathewali,
                                            Tehsil Pilibanga, District Hanumangarh.
                                   3.       Kulvinder Singh S/o Shri Rajeev Singh, Aged About 11
                                            Years, Through His Guardian Mother Rajdeep Kaur W/o
                                            Shri Rajeev Singh, Age 40 Years R/o Dhani Fathewali,
                                            Tehsil Pilibanga, District Hanumangarh.
                                                                                                      ----Petitioners
                                                                       Versus
                                   1.       Jaswant Singh S/o Malkit Singh, Aged About 45 Years, R/
                                            o 23 M.l, Tehsil Ganganagar, District- Ganganagar.
                                   2.       Rajeev Singh S/o Shri Makhan Singh, Aged About 42
                                            Years, R/o Chak 38 L.l.w, Tehsil - Pilibanga, District-
                                            Ganganagar.
                                                                                                    ----Respondents


                                   For Petitioner(s)         :     Ms. Sangeeta
                                   For Respondent(s)         :     Mr. Sushil Bishnoi
                                                                   Mr. Rahul Mandan


                                         HON'BLE MR. JUSTICE MUKESH RAJPUROHIT

Order 16/03/2026

Learned counsel for the petitioners does not want to press

instant civil writ petition at this stage, however, seeks liberty for

the petitioners to raise all their objections at appropriate stage of

the trial.

Hence, instant civil writ petition stands dismissed as not

pressed at this stage with liberty as prayed for.

(MUKESH RAJPUROHIT),J 55-mSingh/-

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