Subhash Sethi vs Rajendra Kumar Sethi (Deceased) ...
2026 Latest Caselaw 3985 Raj

Rajasthan High Court - Jodhpur

Subhash Sethi vs Rajendra Kumar Sethi (Deceased) ... on 16 March, 2026

Author: Rekha Borana

Bench: Rekha Borana

[2026:RJ-JD:12338]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
                 S.B. Civil First Appeal No. 1195/2025

1.       Subhash Sethi S/o Late Mr Motiram, Aged About 69
         Years, Old Resident 293, Block-4, Subhash Nagar, New
         Delhi At Present Ward No. 21,hanumangarh Town Tehsil
         District Hanumangarh.
2.       Vijay Sethi S/o Late Mr Moti Ram, Aged About 67 Years,
         Old Dwarkapuri, R/o New Delhi At Present Ward No. 21,
         Hanumangarh Town Tehsil District Hanumangarh.
3.       Ravi Sethi S/o Late Mr Moti Ram, Aged About 65 Years,
         Resident 293 Block 4, Subhash Nagar, New Delhi At
         Present Ward No. 21,hanumangarh Town Tehsil District
         Hanumangarh.
4.       Sudhir Sethi S/o Late Mr Moti Ram, Aged About 61 Years,
         Old Resident Of Fajilika Tehsil And District Fajilika At
         Present Ward No. 21,hanumangarh Town Tehsil And
         District Hanumangarh.
                                                                   ----Appellants
                                     Versus
1.       Rajendra Kumar Sethi (Deceased), Ward No. 21,sethi,
         Nursing Home, Hanumangarh Town Tehsil District
         hanumangarh.
1/1.     Rita Sethi W/o Lt. Sh. Rajendra Sethi, Ward No. 21,sethi,
         Nursing Home, Hanumangarh Town Tehsil District
         hanumangarh.
1/2.     Ankur Sethi S/o Sh. Rajendra Sethi, Ward No. 21,sethi,
         Nursing Home, Hanumangarh Town Tehsil District
         hanumangarh.
1/3.     Akant Sethi S/o Sh. Rajenda Sethi, Ward No. 21,sethi,
         Nursing Home, Hanumangarh Town Tehsil District
         hanumangarh.
2.       Sekhar Sethi (Deceased), Through Lrs
2/1.     Preveen Sethi W/o Sh. Shekhar Sethi, C8-A, Second
         Floor, Raja Garden, New Delhi.
2/2.     Rishabh S/o Sh.shekhar Sethi, C8-A, Second Floor, Raja
         Garden, New Delhi.
2/3.     Surbhi Sethi D/o Sh. Sekhar Sethi, C8-A, Second Floor,
         Raja Garden, New Delhi.
                                                                 ----Respondents


For Appellant(s)          :     Mr. Vikash Choudhary
For Respondent(s)         :     --




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                                    [2026:RJ-JD:12338]                         (2 of 2)                         [CFA-1195/2025]


                                                   HON'BLE MS. JUSTICE REKHA BORANA

Order

16/03/2026

1. Counsel for the appellants, on instructions, seeks permission

to withdraw the present appeal.

2. In view of the submission made, the present first appeal is

dismissed as withdrawn.

3. Stay petition and pending applications, if any, stand

disposed of.

(REKHA BORANA),J 158-manila/-

(Uploaded on 16/03/2026 at 03:47:40 PM)

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