Smt. Bhagi Devi (Deceased) vs Bhagirath (2026:Rj-Jd:12291)
2026 Latest Caselaw 3982 Raj

Rajasthan High Court - Jodhpur

Smt. Bhagi Devi (Deceased) vs Bhagirath (2026:Rj-Jd:12291) on 16 March, 2026

Author: Rekha Borana

Bench: Rekha Borana

[2026:RJ-JD:12291]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                     S.B. Civil First Appeal No. 960/2025

1.       Smt. Bhagi Devi (Deceased), W/o Late Malaram, R/o
         Pandreu Teeba, Tehsil Taranagar, District Churu (Since
         Deceased 21.12.2020)
2.       Krishna Kumar S/o Late Malaram, Aged About 65 Years,
         R/o Pandreu Teeba, Tehsil Taranagar, District Churu
3.       Santro D/o Late Malaram, Aged About 69 Years, R/o
         Pandreu Teeba, Tehsil Taranagar, District Churu
4.       Reshma D/o Late Malaram, Aged About 64 Years, R/o
         Pandreu Teeba, Tehsil Taranagar, District Churu
5.       Anchi D/o Late Malaram, Aged About 61 Years, R/o
         Pandreu Teeba, Tehsil Taranagar, District Churu
6.       Vimla D/o Late Malaram, Aged About 59 Years, R/o
         Pandreu Teeba, Tehsil Taranagar, District Churu
7.       Indra D/o Late Malaram, Aged About 57 Years, R/o
         Pandreu Teeba, Tehsil Taranagar, District Churu
8.       Sundari D/o Late Malaram, Aged About 55 Years, R/o
         Pandreu Teeba, Tehsil Taranagar, District Churu
9.       Kalavati D/o Late Malaram, Aged About 52 Years, R/o
         Pandreu Teeba, Tehsil Taranagar, District Churu
                                                                     ----Appellants
                                        Versus
1.       Bhagirath S/o Late Mohanram, Aged About 70 Years,
         Resident Of Village Satyun, Tehsil Taranagar, District
         Churu
2.       Suresh Kumar S/o Late Bhairaram, Aged About 50 Years,
         R/o Village Satyun, Tehsil Taranagar, District Churu
3.       Kailashchand S/o Late Bhairaram, R/o Village Satyun,
         Tehsil Taranagar, District Churu
4.       Vinod Kumar S/o Late Bhairaram, R/o Village Satyun,
         Tehsil Taranagar, District Churu
5.       Hariprasad S/o Late Bhairaram, R/o Village Satyun, Tehsil
         Taranagar, District Churu
6.       Rajkumar S/o Late Bhairaram, R/o Village Satyun, Tehsil
         Taranagar, District Churu
7.       Ranjit S/o Late Bhairaram, R/o Village Satyun, Tehsil


                          (Uploaded on 16/03/2026 at 02:35:07 PM)
                         (Downloaded on 16/03/2026 at 08:46:09 PM)
                                    [2026:RJ-JD:12291]                          (2 of 2)                          [CFA-960/2025]


                                            Taranagar, District Churu
                                   8.       Liladhar S/o Late Bhairaram, R/o Village Satyun, Tehsil
                                            Taranagar, District Churu
                                   9.       Bank Of Baroda Taranagar, Through Branch Manager
                                   10.      Baroda Rajasthan Gramin Bank Branch Satyun, Through
                                            Branch Manager
                                                                                                           ----Respondents


                                   For Appellant(s)                 :     None present
                                   For Respondent(s)                :     Mr. Nand Lal Hirania for
                                                                          Mr. Jaidev Singh Bhati



                                                    HON'BLE MS. JUSTICE REKHA BORANA

Order

16/03/2026

1. On the last occasion i.e. 23.02.2026, last opportunity was

granted to counsel for the appellants to complete her instructions.

On that date, it was observed that no further adjournment would

be granted.

2. Today, none appears for the appellants.

3. Accordingly, the present appeal is dismissed for non-

prosecution.

4. Stay petition and pending applications, if any, stand

disposed of.

(REKHA BORANA),J 22-KashishS/-

(Uploaded on 16/03/2026 at 02:35:07 PM)

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